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Sr.No Orders Date Subject Orders Remarks
1 24 Mar, 2025 In the matter of Compuage Infocom Limited and Gajesh Labhchand Jain, [(2025) SGHC 49; Originating Application No 1272 of 2024]   (196.63 KB) Others
2 29 Jan, 2025 In the matter of ED vs. P.K. Tewari & others [CT Cases No. 22-2021]   (461 KB) Allowed
3 08 Jan, 2025 In the matter of Bhushan Steels Ltd. vs. ACIT Central Circle -3, [ITA No.1493,1494,1495 & 4650-Del-2018]   (543.5 KB) Allowed
4 18 Jul, 2024 In the matter of Assistant Commissioner of Income Tax vs. Doshion Veolia Water Solution Pvt. Ltd. [ITA No. 78 & 1503-MUM-2018]   (1.06 MB) Others
5 16 Apr, 2024 In the matter of Tata Steel Limited vs. Commissioner of Central Excise, Customs and Service Tax & Ors. [Excise Appeal No. 252 & 281 of 2011, 652 & 653 of 2012]   (465.34 KB)
6 15 Jul, 2023 In the matter of IBBI vs. Hardik Jhanb & Anr., CC/410/2023 before Special Court, Dwarka   (350.16 KB) Cognizance Taken
7 12 May, 2023 In the matter of Jet Airways (India) Limited vs. Commissioner of Service Tax-V, Mumbai, [Service Tax Appeal No. 86949 & 87287 of 2015]   (448.6 KB) CESTAT
8 23 Feb, 2023 In the matter of IBBI Vs. Mukesh Kumar Nigam & Anr.,CC/67/2023 before Special Court, Dwarka   (351.24 KB) Cognizance taken
9 21 Sep, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Royale Partners Investment Fund Limited & Ors, SPL CASE/0100914/2021, before Special Court, Mumbai   (67.81 KB) COGNIZANCE TAKEN
10 22 Jun, 2022 In the matter of V.S. MetaCast P.Ltd. Vs. DCIT, Cir.4(1)(2) Ahmedabad ITA No.2950/Ahd/2017   (134.65 KB) ITAT
11 20 May, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Chandan Kumar & Anr., CC/932/2021, before Special Court, Dwarka   (185.23 KB) COGNIZANCE TAKEN
12 16 Mar, 2022 In the matter of Dy. Commissioner of Income Tax Vs. Global Softech Ltd. [ITA No. 2394/Mum./2017]   (369.18 KB)
13 09 Mar, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Piyush Tiwari & Ors., CC/1380/2021, before Special Court, Dwarka   (67.73 KB) COGNIZANCE TAKEN
14 07 Mar, 2022 In the matter of Satyen Gupta Vs. CPIO, IBBI - Central Information Commission   (209.11 KB) CIC Appeal
15 31 Jan, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Mukesh Modi & Ors., CC/1245/2021 , before Special Court, Dwarka   (83.22 KB) COGNIZANCE TAKEN
16 21 Dec, 2021 In the matter of Insolvency and Bankruptcy Board of India Vs. Jasjit Singh Sawhney & Ors., CC/875/2021, before Special Court, Dwarka   (178.75 KB) COGNIZANCE TAKEN
17 30 Oct, 2021 In the matter of Insolvency and Bankruptcy Board of India Vs. Krish Steel & Trading Pvt. Ltd. & Ors., CC/963/2021, before Special Court, Dwarka   (77.67 KB) COGNIZANCE TAKEN
18 30 Oct, 2021 In the matter of Insolvency and Bankruptcy Board of India Vs. Ambika Prasad & Anr., CC/1092/2021, before Special Court, Dwarka   (81.14 KB) COGNIZANCE TAKEN
19 30 Oct, 2021 In the matter of Insolvency and Bankruptcy Board of India Vs. Priyanka Chahal & Anr., CC/1249/2021, before Special Court, Dwarka   (77.05 KB) COGNIZANCE TAKEN
20 07 Oct, 2021 In the matter of Insolvency and Bankruptcy Board of India Vs. Om Prakash Rajgarhia & Ors., CC/796/2021, before Special Court, Dwarka   (68.93 KB) COGNIZANCE TAKEN
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