ORDERS

DRTs

IP OTHER
Orders Date Subject Orders Remarks
08 Aug, 2022 In the matter of KEB Hana Bank Vs. Rohit Nath @ Rohit Rabindra Nath, IBC No. 1/2022   APPOINTMENT OF BT IN PG CASE
21 Apr, 2022 In the matter of Indiabulls Housing Finance Vs. Mr. Ateev Vrajlal Gala, IA No. 3/2021   WITHDRAWAL OF APPLICATION IN PG CASE
29 Mar, 2022 In the matter of Aditya Birla Finance Ltd Vs. Sushmita Dutta Dey, IBC/3/2022   APPOINTMENT OF RP IN PG CASE
29 Mar, 2022 In the matter of Aditya Birla Finance Ltd Vs. Minu Dey, IBC/1/2022   APPOINTMENT OF RP IN PG CASE
29 Mar, 2022 In the matter of Aditya Birla Finance Ltd Vs. Paresh Chandra Dey, IBC No. 2 of 2022   APPOINTMENT OF RP IN PG CASE
11 Mar, 2022 In the matter of Arcelor Mittal India Pvt. Ltd. Vs. State Bank of India and Others Interlocutory Application No. 92 of 2022 in Original Application No. 650 of 2018   OTHERS IN PG CASE
11 Mar, 2022 In the matter of State Bank of India & Ors. Vs. Prashant S. Ruia Interlocutory Application No. 106 of 2022 in Original Application No. 650 of 2018   OTHERS IN PG CASE
01 Nov, 2021 In the matter of Asset Care & Reconstruction Enterprises Ltd Vs. Akash Mansukh Shah, IA No. 4/2021   APPOINTMENT OF RP IN PG CASE
20 Oct, 2021 In the matter of Asset Care & Reconstruction Enterprises Ltd Vs. Mansukh Harakchand Shah IA No. 2/2021   APPOINTMENT OF RP IN PG CASE
20 Oct, 2021 In the matter of Asset Care & Reconstruction Enterprises Ltd Vs. Ramji Harakchand Shah IA No. 1/2021   APPOINTMENT OF RP IN PG CASE

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