ORDERS

NCLT

IP OTHER
Orders Date Subject Orders Remarks
14 Mar, 2024 In the matter of Barkat Cranes & Equipments Private Limited [C.P. (IB)-1125(MB)2023]  WITHDRAWN
14 Mar, 2024 In the matter of Central Bank of India vs. Salil Anupendra Chaturvedi, [C.P.(IB)-919(MB)/C-III/2022]  APPOINTMENT OF RP IN PG CASE
14 Mar, 2024 Approval of Resolution Plan - Starlite Components Limited [I.A. No. 1130-2021 in CP(IB) No. 3550-MB-2019]  APPROVAL OF RESOLUTION PLAN
13 Mar, 2024 In the matter of Muktar Automobiles Private Limited [C.P. (IB) 331-MB-2023]  ADMITTED
13 Mar, 2024 In the matter of Shreepati Build Infra Investment Limited [CP (IB) No. 4148-MB-2018]  REJECTED
13 Mar, 2024 In the matter of Safintra Roofing (India) Limited [A(IBC)(LIQ)-03(MB-IV) 2024 in C.P.(IB)-198(MB)-2023]  LIQUIDATION
13 Mar, 2024 In the matter of Universal Construction Machinery and Equipment Limited [C.P. (IB) 1121-MB-2022]  ADMITTED
12 Mar, 2024 In the matter of Lagrowth Associates Private Limited [I.A.(IBC)-3484-2023 in C.P.(IB)No.796-ND-2022]  LIQUIDATION
12 Mar, 2024 In the matter of Qutab Realcon Private Limited [IA No.- 6741-2023 in CP (IB) – 161 (PB)-2022]  DISSOLUTION
12 Mar, 2024 In the matter of Vichare Express & Logistics Private Limited [C.P. 1064-IB-MB-2023]  ADMITTED

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