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Insolvency and Bankruptcy Board of India

LEGAL FRAMEWORK

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Date Subject Remark's
21 Dec, 2021 Amendment to the IBBI (Online Delivery of Educational Course and Continuing Professional Education by Insolvency Professional Agencies and Registered Valuers Organisations) Guidelines, 2020  
01 Dec, 2021 Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) (Second) Guidelines, 2021  
03 Sep, 2021 Amendment to the IBBI (Online Delivery of Educational Course and Continuing Professional Education by Insolvency Professional Agencies and Registered Valuers Organisations) Guidelines, 2020  
26 Jul, 2021 Guidelines for Technical Standards for the Performance of Core Services and Other Services (Amendment), 2021  
01 Jun, 2021 Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) Guidelines, 2021  
05 May, 2021 Guidelines for Association for Summer/Winter/Short Term/Certificate Courses with Academic Institutions/ Civil Services Academies/ Judicial Academies, 2021  
11 Mar, 2021 Amendment to the IBBI (Online Delivery of Educational Course and Continuing Professional Education by Insolvency Professional Agencies and Registered Valuers Organisations) Guidelines, 2020  
09 Mar, 2021 Guidelines for Appointment of Insolvency Professionals as Administrators under the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018  
23 Nov, 2020 Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) (Second) Guidelines, 2020  
05 Sep, 2020 Guidelines for Appointment of Insolvency Professionals as Administrators under the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018  
01 Sep, 2020 IBBI (Use of Caveats, Limitations, and Disclaimers in Valuation Reports) Guidelines, 2020  
01 Aug, 2020 The Insolvency and Bankruptcy Board of India Research Initiative, 2019 (Updated as on 31st July, 2020)  
10 Jul, 2020 IBBI (Online Delivery of Educational Course and Continuing Professional Education by Insolvency Professional Agencies and Registered Valuers Organisations)Guidelines, 2020  
02 Jun, 2020 Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) Guidelines, 2020  
27 Feb, 2020 Guidelines for Appointment of Insolvency Professionals as Administrators under the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018  
22 Jan, 2020 Guidelines for Technical Standards for the Performance of Core Services and Other Services under the Insolvency And Bankruptcy Board of India (Information Utilities) Regulations, 2017 (Updated upto 22-1-2020)   UPDATED
22 Jan, 2020 Amendment to the Guidelines for Technical Standards for the Performance of Core Services and Other Services 2019 under the Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017   AMENDMENT
28 Nov, 2019 Insolvency Professionals to act as Interim Resolution Professionals, Liquidators, Resolution Professionals and Bankruptcy Trustees (Recommendation) Guidelines, 2019  
12 Sep, 2019 Guidelines for Appointment of Insolvency Professionals as Administrators under the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018  
06 Aug, 2019 Insolvency and Bankruptcy Board of India (Continuing Professional Education for Insolvency Professionals) Guidelines, 2019  

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