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02 May, 2019 |
Temporary Surrender and Revival of Professional Membership of an Insolvency Professional 
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12 Apr, 2019 |
Compliance with regulations 7(2) (ca) and 13 (2) (ca) of IBBI (Insolvency Professionals) Regulations, 2016
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17 Oct, 2018 |
Valuation under the Insolvency and Bankruptcy Code, 2016
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14 Sep, 2018 |
Voting in the Committee of Creditors
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31 Aug, 2018 |
Compliance of regulation 13 (2) of the IBBI (Insolvency Professionals) Regulations, 2016
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10 Aug, 2018 |
Notice for Meetings of the Committee of Creditors
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13 Jul, 2018 |
Appointment of Authorised Representative for Classes of Creditors under section 21 (6A) (b) of the Insolvency and Bankruptcy Code, 2016
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06 Jul, 2018 |
Empanelment of Insolvency Professional Entities
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12 Jun, 2018 |
Fee and other Expenses incurred for Corporate Insolvency Resolution Process
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30 May, 2018 |
Enrolment as Valuer Member by Registered Valuers Organisation and Registration as Registered Valuer by the Authority
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23 Apr, 2018 |
Commencement of Disciplinary Proceedings
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23 Apr, 2018 |
Pre- registration educational course under regulation 5(b) of the IBBI (Insolvency Professionals) Regulations, 2016
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19 Apr, 2018 |
Annual Compliance Certificate for Insolvency Professional Agencies
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05 Apr, 2018 |
Compliance with IBBI (Insolvency Professionals) (Amendment) Regulations, 2018
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23 Feb, 2018 |
Designated website for publishing Forms under the Regulations
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23 Feb, 2018 |
Confidentiality of Information relating to processes under the IBC 2016
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16 Jan, 2018 |
Fees payable to an insolvency professional and to other professionals appointed by an insolvency professional
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16 Jan, 2018 |
Disclosures by Insolvency Professionals and other Professionals appointed by Insolvency Professionals conducting Resolution Processes
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03 Jan, 2018 |
Insolvency professional to use Registration Number and Registered Address in all his communications
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03 Jan, 2018 |
Insolvency professional to ensure compliance with provisions of the applicable laws.
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