NCLAT

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NCLAT

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Sr.No. Orders Date Subject Orders Remarks
1 24 Aug, 2026 In the matter of Babu Manoharan Jaikumar Christhurajan vs. Umesh Garg, Liquidator of Jeppiaar Cements Pvt. Ltd. [IA Nos. 821, 818 & 1094/2022, 868 & 869/2023 in CA (AT) (CH) (Ins) No. 358/2022]   (313.8 KB) Others
2 24 Aug, 2026 In the matter of Aayush Prashant Agarwal vs. Uma Export Limited & Ors. [I.A. No. 5601 of 2026 in CA (AT) (Ins) No. 1366 of 2026]   (213.91 KB) Others
3 14 Aug, 2026 In the matter of Rajesh Bansal & Anr. vs. Axis Bank Limited & Anr [I.A. No. 5273 of 2026 in CA (AT) (Ins) No. 1073 of 2026]   (474.77 KB) Stay Order
4 05 Aug, 2026 In the matter of Akb Ventures LLP (previously Known as Akb Ventures Pvt. Ltd.) vs. Manindra Kumar Tiwari, RP of Paytail Commerce Pvt. Ltd. & Ors. [CA (AT) (Ins) No. 1375 of 2026]   (284.71 KB) Stay Order
5 04 Aug, 2026 In the matter of Loknath Prasad Gupta vs. Dinesh Chand & Ors [CA (AT) (Ins) No. 1332 of 2026]   (239.68 KB) Stay
6 03 Aug, 2026 In the matter of Mrunal Patel Vs Vanshita Transport Through Its Proprietor Nilesh Thakkar [CA (AT) (Ins) No. 1214/2026]   (1.15 MB) Closure-12A / appeal/ review or settlement
7 30 Jul, 2026 In the matter of The State Bank of India vs. Indo Unique Flame Ltd. & Anr. [IA Nos. 870/2023 & 1009, 1010/2026 in CA (AT) (CH) (Ins) No. 285/2023]   (73.93 KB) Others
8 29 Jul, 2026 In the matter of The South Indian Bank Ltd. vs. Brijesh Singh Bhadauriya, [CA (AT) (Ins) No. 597 of 2025]   (936.24 KB) Others
9 29 Jul, 2026 In the matter of ARC Research and Development Centre Limited vs. Liquidator of Adya Oils and Chemicals Ltd. and Ors., [CA (AT) (Ins) No. 292 of 2025]   (1.04 MB) Others
10 29 Jul, 2026 In the matter of Sturdy Industries Limited vs. Surya Irrigation Private Limited [I.A. No. 2333 of 2025 in CA (AT) (Ins) No. 607 of 2025]   (837.17 KB) Others
11 28 Jul, 2026 In the matter of Loknath Prasad Gupta vs. Dinesh Chand [CA (AT) (Ins) No. 1332 of 2026   (427.53 KB) Stay
12 27 Jul, 2026 In the matter of Siddharth Satish Katariya Ex- Director Superfine Metals Pvt. Ltd. vs. Central Bank of India & Anr. [CA (AT) (Ins) No. 1286 of 2026]   (256.75 KB) Others
13 22 Jul, 2026 In the matter of Kuber Infrastructure Realities LLP vs. CNX Corporation Ltd. [I.A. No. 4626 of 2025 in CA (AT) (Ins) No. 1184 of 2025]   (375.29 KB) Others
14 17 Jul, 2026 In the matter of Sachin Naveen Singh vs. The Insolvency and Bankruptcy Board of India, [I.A. No. 4537 of 2026 in CA (AT) (Ins) No. 1165 of 2026]   (627.4 KB) Others
15 17 Jul, 2026 In the matter of Shree Dhanvantari Pharmaceuticals vs. Konkan Ayur Pharma Private Limited [CA (AT) (Ins) No. 988 of 2024]   (209.46 KB) Others
16 16 Jul, 2026 In the matter of Trinox Infrastructure and Developers Pvt. Ltd. vs. B Vinod Kumar & Ors. [IA Nos. 1133 & 1134/2025 in CA (AT) (CH) (Ins) No. 387/2025]   (177.73 KB) Others
17 14 Jul, 2026 In the matter of Uttar Pradesh Housing and Development Board & Ors. vs. K.S.N. Buildwell Pvt. Ltd. & Anr. [I.A. No. 1020 of 2024, 2653, 3183, 3184 & 3598 of 2025 in CA (AT) (Ins) No. 1581 of 2023, 820 of 2025, 926 of 2025]   (906.36 KB) Others
18 14 Jul, 2026 In the matter of Association of Independent House Owners of Jaypee Green vs. Bhuvan Madan, RP of Jaiprakash Associates Ltd. & Ors. [CA (AT) (Ins) No. 877 & 878 of 2026]   (137.77 KB) Others
19 14 Jul, 2026 In the matter of Santosh R. Shetty vs. Rajan Deshraj Agarwal & Ors. [I.A. No. 5018 of 2024 in CA (AT) (Ins) No. 1378 & 1383 of 2024]   (556.46 KB) Others
20 14 Jul, 2026 In the matter of UCO Bank vs. Subrata Das & Ors. [CA (AT) (Ins) No. 451 & 452 of 2025]   (400.51 KB) Other in PG to CD case
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