ORDERS

NCLAT

Orders Date Subject Orders Remarks
07 Apr, 2025 In the matter of Prakash Ambure & Ors. vs. Invent Bio-Med Pvt. Ltd. [I.A. No. 1680 of 2024 in CA (AT) (Ins) No. 582 of 2024]   Allowed
04 Apr, 2025 In the matter of Department of Central Goods and Service Tax vs. Satyendra P. Khorania & Ors. [I.A. No. 308 & 438 of 2025 in CA (AT) (Ins) No. 105 of 2025]   Rejected
03 Apr, 2025 In the matter of Nicco and Associated Companies Senior Management Superannuation Fund vs. Vinod Kumar Kothari [CA (AT) (Ins) No. 489 of 2025]   Dismissed
25 Mar, 2025 In the matter of Shristi Infrastructure Development Corporation Limited vs. Housing and Urban Development Corporation Limited & Ors. [CA (AT) (Ins) No. 376 of 2025]   Dismissed
25 Mar, 2025 In the matter of IL&FS Financial Services Limited vs. Adhunik Meghalaya Steels Private Limited [CA (AT) (Ins) No. 1379 of 2024]   Dismissed
24 Mar, 2025 In the matter of Nakul Bharana vs. National Asset Reconstruction Company Limited & Ors. [I.A. No. 7495 of 2024 in CA (AT) (Ins) No. 1930 of 2024]   Dismissed
21 Mar, 2025 In the matter of Dilipkumar Lokooram Arora vs. KTR Management Service Pvt. Ltd. & Anr. [CA (AT) (Ins) No. 2183 of 2024]   Disposed Of
21 Mar, 2025 In the matter of Evergreen Corporation vs. Satec Envir Engineering (India) Pvt. Ltd. [I.A. No. 8804 of 2024 in CA (AT) (Ins) No. 2349 of 2024]   Condonation Of Delay
21 Mar, 2025 In the matter of Divyesh Desai & Ors. vs. Gujarat Industrial Development Corporation Bhuj & Ors. [I.A. No.3974 of 2024 in CA (AT) (Ins) No. 1084 & 1103 of 2024]   Allowed
21 Mar, 2025 In the matter of Dilipkumar Lokooram Arora vs. KTR Management Service Pvt. Ltd. & Anr. [CA (AT) (Ins) No. 2183 of 2024]   Closure-12a / Appeal/ Review Or Settlement

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