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24 Sep, 2020 |
Extension of term of office of Shri Bethala Shantha Vijaya Prakash Kumar, Member (Judicial), as Acting President, NCLT 
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Notifications |
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24 Sep, 2020 |
Notification under section 10A of the Insolvency and Bankruptcy Code, 2016
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Notifications |
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24 Sep, 2020 |
The Insolvency and Bankruptcy (Application to Adjudicating Authority) (Amendment) Rules, 2020
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Rules |
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23 Sep, 2020 |
The Insolvency and Bankruptcy Code (Second Amendment) Act, 2020
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ACT |
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23 Sep, 2020 |
The Insolvency and Bankruptcy Code, 2016 (Upto 23.09.2020)
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ACT |
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17 Sep, 2020 |
Extension of term of office of Justice (Retd.) Shri Bansi Lal Bhat, Member (Judicial) as Officiating Chairperson of NCLAT
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Notifications |
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16 Sep, 2020 |
The Insolvency and Bankruptcy Board of India (Annual Report) Amendment Rules, 2020
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Rules |
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12 Sep, 2020 |
Facilitation Letter - Role of the Government and its Agencies in the Corporate Insolvency Resolution and Liquidation Processes
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Facilitation |
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07 Sep, 2020 |
RBI - Resolution Framework for COVID-19-related Stress – Financial Parameters
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By Other Regulators |
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05 Sep, 2020 |
Guidelines for Appointment of Insolvency Professionals as Administrators under the Securities and Exchange Board of India (Appointment of Administrator and Procedure for Refunding to the Investors) Regulations, 2018
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Guidelines |
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01 Sep, 2020 |
IBBI (Use of Caveats, Limitations, and Disclaimers in Valuation Reports) Guidelines, 2020
|
Guidelines |
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01 Sep, 2020 |
Summary - Judgment dated 1st September, 2020 of the Hon’ble Supreme Court of India in the matter of Union of India Vs.
Association of Unified Telecom Service Providers of India Etc. [M.A. (D) No. 9887 of 2020 in Civil Appeal Nos. 6328-6399 of 2015]
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Facilitation |
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26 Aug, 2020 |
Initiation of individual insolvency process against personal guarantors to corporate debtors before the National Company Law Tribunal under the Insolvency and Bankruptcy Code, 2016
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By Other Regulators |
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15 Aug, 2020 |
Summary - Judgment dated 14th August, 2020 of the Hon’ble Supreme Court of India in the matter of Babulal Vardharji Gurjar Vs. Veer Gurjar Aluminium Industries Private Limited & Anr. [Civil Appeal No. 6347 of 2019]
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Facilitation |
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13 Aug, 2020 |
Order of NCLT in modification of earlier Order dated 12th May 2020 regarding filing of default record from the IU for application under section 7 of the Code
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Notifications |
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07 Aug, 2020 |
Facilitation - In aid of IPs : Avoidance Transactions-Red Flag Document
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Facilitation |
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07 Aug, 2020 |
IBBI (Insolvency Resolution Process for Corporate Persons) (Fourth Amendment) Regulations, 2020
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Regulations |
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07 Aug, 2020 |
IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 (Amended upto 07.08.2020)
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Regulations |
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06 Aug, 2020 |
RBI - Resolution Framework for COVID-19-related Stress
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By Other Regulators |
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05 Aug, 2020 |
Facilitation letter - In aid of Insolvency Professionals conducting Liquidation Process
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Facilitation |
