ORDERS

NCLAT

Orders Date Subject Orders Remarks
24 Jul, 2025 In the matter of SREI Multiple Asset Investment Trust vs. Arcelormittal India Pvt. Ltd. and Ors. [IA No.254/2023 & 6020/2023 in CA (AT) (Ins) No.1038/2020, IA No.705/2022, IA No.6019/2023 & IA No.217/2025 in CA (AT) (Ins.) 1043 of 2020]   Others
24 Jul, 2025 In the matter of Morex Corporation Ltd. vs. Jindal Poly Films Ltd. [CA (AT) (Ins) No. 768 of 2024]   Others
23 Jul, 2025 In the matter of Saurabh Premprakash Chugh vs. The State Bank of India, [CA (AT) (Ins) No. 718 of 2025]   Other In Pg To Cd
18 Jul, 2025 In the matter of Sushil Jejani S/o Atmaram Jejani & Ors. vs. Pasad Dharap & Ors. [Contempt Case No.16 of 2025 in CA (AT) (Ins.) No.449 of 2025 in CA (AT) (Ins) No.449, 473, 485 & 463 of 2025]   Others
18 Jul, 2025 In the matter of Girish Maganlal Limbachiya vs. Dharmil Mehta [CA (AT) (Ins) No. 942 of 2025]   Closure-12a / Appeal/ Review Or Settlement
17 Jul, 2025 In the matter of Tokas Filling Station vs. Venture Supply Chain Pvt. Ltd. and Ors. [CA (AT) (Ins) No. 1030 of 2025]   Others
17 Jul, 2025 In the matter of The Authorised Representative for Granite Gate Properties Pvt. Ltd. vs. Devendra Singh and Ors. [CA (AT) (Ins) No. 1479 and 1713 of 2024]   Others
17 Jul, 2025 In the matter of Imbulle Realtors Pvt. Ltd. vs. Sanjeev Kumar and Ors. [CA (AT) (Ins) No. 934 of 2025]   Others
17 Jul, 2025 In the matter of Shomit Finance Ltd. vs. Devendra Singh (RP) and Ors. [CA (AT) (Ins) No.1474 of 2024]   Others
17 Jul, 2025 In the matter of Atul Paper Pvt. Ltd. & Ors. v. Rakesh Kumar Jain & Ors. [I.A No. 7672 of 2024 in CA (AT) (Ins) Nos.1100 & 1101, 1311 & 2137 of 2024]   Others

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