ORDERS

HIGH COURTs

Orders Date Subject Orders Remarks
29 Apr, 2025 In the matter of Dalmia Cement (Bharat) Limited vs. The Central Board of Trustees, [Writ Petition No. 693/2022]   Others
16 Apr, 2025 In the matter of Anup Kumar Singh vs. Union of India & others. [WPA 4585 of 2023]   Others
08 Apr, 2025 In the matter of Ashwani Kumar Bhatia vs. Union of India and Ors. [W.P. Nos.14792 and 36480 of 2024]   Others
03 Apr, 2025 In the matter of Sandeep Kumar Bhatt vs IBBI [LPA 1054/2024, CM APPL. 61894/2024 & CM APPL.1284/2025]   Disposed Of
03 Apr, 2025 In the matter of INMA International Ltd. and Ors. v. Indian Overseas Bank & Ors. [W.P. Nos.33396 of 2019 and etc]   Others
03 Apr, 2025 In the matter of Dipanjan Bhattacharjee vs. Shantilal Jain & Sons HUF, [C.R.R. 1045 of 2022]   Others
02 Apr, 2025 In the matter of Rahul Sood vs. Government of NCT of Delhi, [CRL.M.C. 5085/2017 & Ors.]   Set-aside
02 Apr, 2025 In the matter of Balasore Alloys Limited vs. Flynt Mining LLP, [AP-COM/896/2024]   Dismissed
02 Apr, 2025 In the matter of Empee Distilleries Limited vs. The Superintending Engineer & Ors. [W.A(MD)No.1426 of 2022 and C.M.P(MD)No.11524 of 2022]   Others
12 Mar, 2025 In the matter of HNG Industries Thozhilalar Nala Sangam vs. Insolvency and Bankruptcy Board of India & Ors. [W.P.(C) 3065/2025]   Others

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