HIGH COURTs

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HIGH COURTs

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Sr.No. Orders Date Subject Orders Remarks
1 22 July, 2026 In the matter of Tecpro Systems Limited vs. Reliance Infrastructure Limited [Commercial Arbitration Application No. 245 of 2026]   (144.51 KB) Others
2 20 July, 2026 In the matter of Ajay Gupta and another vs. Can Bank Factors Limited [CRM-M-45498-2019 (O&M)]   (209.08 KB) Others
3 16 July, 2026 In the matter of Sashi Agarwal vs. Union of India & Ors. [W.P.A 10330 of 2022 with CAN 1 of 2025]   (477.55 KB) Others
4 14 July, 2026 In the matter of Rajaram Food Products India Limited vs. The Joint District Registrar (Class-1) and Collector of Stamps, Nashik and others [Writ Petition No. 3018 of 2026]   (117.48 KB) Others
5 06 July, 2026 In the matter of Gaurav Sharma & Ors. vs. The Station House Officer & Ors. [Criminal Petition No. 7370 of 2026]   (109.86 KB) Others
6 02 July, 2026 In the matter of Monoranjan Roy vs. Union Bank of India & Ors. [W.P.A. No. 26107 of 2025]   (478.59 KB) Others
7 02 July, 2026 In the matter of Uttamchand Devichand Shah, [Official Assigne Report No. 46 & 47 of 2025 in Insolvency Petition No. 28 of 2001]   (272.49 KB) Others
8 01 July, 2026 In the matter of Eraaya Lifespaces Limited & Ors. vs. The State of West Bengal & Anr. [IA No. CRAN 2 & 4 of 2025 with CRR 2895 of 2025]   (545.43 KB) Others
9 01 July, 2026 In the matter of Tata Coffee Ltd. vs. Ramla and Anr [Crl.Rev.Pet No. 346 of 2026]   (147.08 KB) Others
10 30 June, 2026 In the matter of Vimal Oil and Foods Limited vs. Assistant Commissioner of Income tax, Circle, Gandhinagar, [R/Special Civil Application No. 13194 of 2023 with 9025 & 9080 of 2024]   (74.37 KB) Others
11 22 June, 2026 In the matter of Darshan Mandir Co-operative Housing Society Limited vs. District Deputy Registrar, Co-operative Society, Mumbai (4) and others [Writ Petition No. 16318 of 2025]   (252.99 KB) Others
12 10 June, 2026 In the matter of Sri Rani Sati Abasan Private Limited vs. Ambootia Tea Exports Private Limited and Ors. [IA No. GA-COM/2026 in EC-COM/276/2026]   (356.62 KB) Others
13 03 June, 2026 In the matter of K C M Gowda vs. Aditya Birla Capital Limited & Ors. [Writ Petition No. 16159 of 2026 (GM-RES)]   (214.44 KB) Other in PG to CD case
14 01 June, 2026 In the matter of Claudia Z. Springer vs. Voizzit Technology Pvt. Ltd. [OP(C) No. 335 of 2026]   (235.95 KB) Others
15 01 June, 2026 In the matter of Sainik Industries Pvt. Ltd. vs. Indian Sugar Manufacturing Company Limited [I.A. 11701/2020, 9050/2023, 15936/2026 in CS(COMM) 474/2019]   (639.48 KB) Others
16 20 May, 2026 In the matter of Shriram Transport Finance Co. Ltd. vs. The State of West Bengal & Anr. [CRA (SB) 1 of 2022]   (427.98 KB) Others
17 15 May, 2026 In the matter of Shivani Modi vs. Union of India and Ors. [W.P.(C) 3100/2022, CM APPL. 24128/2023, CM APPL. 32523/2024 & CM APPL. 15879/2025]   (1.38 MB) Others
18 11 May, 2026 In the matter of Naveen Aggarwal vs. Union of India and Another[CWP No. 4113 of 2022] (O&M)   (242.93 KB) Others
19 11 May, 2026 In the matter of Shiv Shakti Security Services vs. Official Liquidator, [APOT/79/2026]   (420.08 KB) Others
20 08 May, 2026 In the matter of Hindustan Dorr-Oliver Limited vs. Uranium Corporation of India Limited [Arbitration Application No. 3 of 2026]   (216.44 KB) Others
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