ORDERS

NCLT

Orders Date Subject Orders Remarks
09 Oct, 2025 In the matter of UNIVERSAL JOURNEYS INDIA PRIVATE LIMITED [I.A. NO. 1438/ND/2025 IN C.P. IB. NO. 147/ND/2024]  Admission - Final Order
08 Oct, 2025 In the matter of Neptune Ventures And Developers Private Limited [IA No. 112/2024, CP (IB) 800/MB/2022]  Appointment - Appointment Of Liquidator
07 Oct, 2025 In the matter of WIND WORLD (INDIA) INFRASTRUCTURE PRIVATE LIMITED [ C.P. (IB)/720(MB)2024]  Admission - Final Order
07 Oct, 2025 In the matter of GIGA PIPE SYSTEMS INDIA PRIVATE LIMITED [COMPANY PETITION (IB) 294 (ND) 2025]  Admission - Final Order
06 Oct, 2025 In the matter of VIMLA FUELS & METALS LIMITED [CP(IB) No.211/9/AHM/2025]  Admission - Final Order
06 Oct, 2025 Approval of Resolution Plan - Dunnimaa Engineers and Divers Enterprises Pvt. Ltd. [IA. (IBC)(Plan) No. 44 of 2024 in C.P (IB) NO. 1238/MB-IV/2021]  Approval Of Resolution Plan
01 Oct, 2025 Approval of Resolution Plan - KGS Sugar and Infra Corporation Private Limited [I.A. (IBC) (Plan) No. 81 of 2025, IA No. 3610 of 2025, IVN. P. No. 96 of 2025 in CP(IB) No. 2156 of 2019]  Approval Of Resolution Plan
29 Sep, 2025 In the matter of Vijai Spinners (RJPM) Private Limited [IA(IBC)/1488/CHE/2025 in CP(IB)/988(CHE)/2018]  Appointment - Appointment Of Liquidator
26 Sep, 2025 In the matter of Saalim Shoes Private Limited [IA/LIQ/8 & 953/(CHE)/2025 in IBA/1104/2019]  Appointment - Appointment Of Liquidator
26 Sep, 2025 In the matter of Bremels Rubber Industries Private Limited [C.P.(IB) No.93/BB/2024]  Admission - Final Order

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