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2
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International Conclave
7
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December, 2024
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Nov, 2024
Avoidance Transactions: Protecting Creditors’ Interest under IBC- In IBBI Newsletter for July-September, 2024
Aug, 2024
Reviving Real Estate - In IBBI Newsletter for April-June, 2024
May, 2024
Record Resolutions by NCLT - In Newsletter January- March 2024
Feb, 2024
Personal Guarantors under IBC: Unlocking the Value - In Newsletter October- December2023
Oct, 2023
Beyond Recovery - In Newsletter July - September 2023
Aug, 2023
Standardising Valuation- In Newsletter April-June 2023
May, 2023
Digitalisation of IBC - In Newsletter Jan-March 2023
Apr, 2023
Group Insolvency: Harnessing Synergies - In Newsletter Oct-Dec 2022
Nov, 2022
Leveraging Behavioural Change - In IBBI Newsletter Jul-Sep, 2022
Aug, 2022
Interim Finance- A Saviour - In IBBI Newsletter Apr-Jun, 2022
May, 2022
Information Utilities : Mitigating Asymmetries - In IBBI Newsletter Jan-Mar, 2022
Feb, 2022
Cross-border Insolvency Resolution - In IBBI Newsletter Oct-Dec, 2021
Dec, 2021
A cross-border leap for insolvency reforms - The Hindu Business Line
Dec, 2021
How climate change is increasing business solvency risk - Firstpost
Nov, 2021
How COVID-19 has unleashed uncertainties unseen before and yet all’s not lost - Firstpost
Oct, 2021
Need to build regulatory capacity - Financial Express
Oct, 2021
Promoting Common Good amidst Anti-common Behaviour of Stakeholders: Role of Committee of Creditors- In Publication: Quinquennial of Insolvency and Bankruptcy Code, 2016 - Mr. Sudhaker Shukla
Oct, 2021
Litigation Funding: A Breakthrough for Avoidance Proceedings under IBC- In Publication: Quinquennial of Insolvency and Bankruptcy Code, 2016 - Dr. Debajyoti Ray Chaudhuri
Oct, 2021
Treatment of MSME Insolvency under IBC- In Publication: Quinquennial of Insolvency and Bankruptcy Code, 2016 - Ms. Prachi Apte & Mr. Sushanta Kumar Das
Oct, 2021
Valuation Profession in India: Organisational Evolution, Institutional Importance and Way Forward- In Publication: Quinquennial of Insolvency and Bankruptcy Code, 2016 - Dr. Navrang Saini
Total Records : 96
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