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NARMADA EXTRUSIONS LIMITED |
kuldeep tank |
04th June, 2026
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14th June, 2026
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19th June, 2026
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(1.22 MB)
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DEE PLONE POLYSTER PVT LTD |
Mr. Anuj Bajpai |
27th May, 2026
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06th June, 2026
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11th June, 2026
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(1.73 MB)
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SENIOR BUILDERS LIMITED |
Mr. Vivek Bansal |
26th May, 2026
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05th June, 2026
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10th June, 2026
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(2.02 MB)
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Land owing company M/s MMT Amusement Parks Private Limited (100% subsidiary of corporate debtor) entered property development agreement with M/s Senior Builders Limited. The allotment/ lease of Land owing company was cancelled by NOIDA Authority in the ye |
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SENIOR BUILDERS LIMITED |
Mr. Vivek Bansal |
26th May, 2026
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05th June, 2026
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10th June, 2026
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(2.02 MB)
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EDUCOMP SOLUTIONS LIMITED |
KAMAL KUMAR JADWANI |
25th May, 2026
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04th June, 2026
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09th June, 2026
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(16.23 MB)
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NA |
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ITMC DEVELOPERS PRIVATE LIMITED |
Mr. Sachin Shrinivas Bhattad |
25th May, 2026
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04th June, 2026
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09th June, 2026
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(5.37 MB)
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No Tangible Fixed Asset and CD non operating from last 2 years as informed by Promoter |
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CORONATION INFRASTRUCTURE PRIVATE LIMITED |
Mr. Manish Agarwal |
24th May, 2026
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26th May, 2026
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31st May, 2026
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(8.68 MB)
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ECSTASY REALTY PRIVATE LIMITED |
Mr. Anil Kohli |
23rd May, 2026
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02nd June, 2026
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07th June, 2026
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(481.77 KB)
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Form G in the captioned matter has been published on 08.05.2026 in the following newspapers-
1. Times of India- All Editions PAN India
2. Economic Times- All Editions- PAN India
3. Maharashtra Times (vernacular language) covering Maharashtra
4. Navbhara |
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KRISHNA KANHAIYA MILK PROCESSING PRIVATE LIMITED |
RAJAS SHREERAM BODAS |
23rd May, 2026
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02nd June, 2026
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07th June, 2026
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(3.27 MB)
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KALLAM TEXTILES LIMITED |
Mr. Chillale Rajesh |
23rd May, 2026
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02nd June, 2026
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07th June, 2026
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(550.1 KB)
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ok |
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C GEMS AND JEWELS PRIVATE LIMITED |
Mr. Manoj Sehgal |
22nd May, 2026
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25th May, 2026
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30th May, 2026
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(396.09 KB)
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This is second issue of Form G as approved by CoC in meeting held on 04.05.2026. |
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NILA LOGISTICS LLP |
Mr. Krishna Gopal Ratanlal Maheshwari |
22nd May, 2026
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01st June, 2026
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06th June, 2026
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(399.04 KB)
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extension |
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SHIVAM INDIA LIMITED |
Mr. Jitendra Lohia |
21st May, 2026
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31st May, 2026
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05th June, 2026
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(6.48 MB)
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Corrigendum to FORM-G has been issued on 10-05-2026, the last date for receipt of Expression of Interest is hereby extended to 21.05.2026, other dates would extend accordingly and no further changes in Form-G. |
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N KUMAR PROJECTS & INFRASTRUCTURE PRIVATE LIMITED |
Mrs. Megha Agrawal |
21st May, 2026
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26th May, 2026
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30th May, 2026
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(2.46 MB)
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Company has one operational shopping mall and hotel “under construction” at Ramdaspeth, Nagpur.
Company involves in the activities of construction and infrastructure facilities of commercial Real Estate including shopping mall, motels, hotels |
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ALCOB INDIA PRIVATE LIMITED |
Mr. Rajesh Shah |
20th May, 2026
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30th May, 2026
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04th June, 2026
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(649.33 KB)
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Pal Infrastructure & Developers Private Limited |
Ganga Ram Agarwal |
20th May, 2026
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30th May, 2026
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04th June, 2026
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(1.75 MB)
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https://insolvencyandbankruptcy.in/cir p/pal-infrastructure-developers-private- limited/
Or email at –
palinfra@aaainsolvency.com
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ALCOB INDIA PRIVATE LIMITED |
Mr. Rajesh Shah |
20th May, 2026
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30th May, 2026
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04th June, 2026
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(649.33 KB)
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J MODI VENTURE PRIVATE LIMITED |
MANISH LALJI DAWDA |
19th May, 2026
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29th May, 2026
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03rd June, 2026
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(1.19 MB)
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VISAKHA PRIME PROPERTIES CONSTRUCTIONS LIMITED |
Mr. Ganesh Venkata Siva Rama Krishna Remani |
18th May, 2026
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28th May, 2026
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02nd June, 2026
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(187.87 KB)
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Details of the financials, creditors, photos and videos and all such other information is available in the website https://sites.google.com/view/visakhaprime. Detailed EOI can be sought from the Resolution Professional |
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MAHARA PUSHYA AGRI PRODUCTS PRIVATE LIMITED |
ANUJA BHATE |
18th May, 2026
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23rd May, 2026
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28th May, 2026
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(30.95 MB)
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In the First Meeting of the Committee of Creditors (CoC), a resolution was duly passed for the appointment of another Resolution Professional to carry out the corporate insolvency resolution process of the Corporate Debtor. Pursuant thereto, the existing |