ORDERS

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Orders Date Subject Orders Remarks
06 Jan, 2025 In the matter of Central Bank of India v. Ramesh Shah in Consortium with Masitia Capital Services Pvt. Ltd. and Ors. [Civil Appeal Nos. 6039 & 6044-2024]   Stay
03 Jan, 2025 In the matter of Mohammed Enterprises (Tanzania) Ltd. vs. Farooq Ali Khan & Ors. [Civil Appeal No. 48 of 2025]   Others
02 Jan, 2025 In the matter of Harpal Singh Chawla vs. Vivek Khanna & Ors. [Civil Appeal No.14708-2024]   Others
20 Dec, 2024 In the matter of China Development Bank vs. Doha Bank Q.P.S.C. & Ors. [Civil Appeal No. 7298,7328,7407 & 7615 of 2022 and Civil Appeal No. 7434 of 2023]   Claim - Other Claim Related
20 Dec, 2024 In the matter of Surender Modi Vs Ashish Singh & Ors. [Civil Appeal Diary No(s) 54919-2024]   Stay Order
18 Dec, 2024 Rare Asset Reconstruction Limited Vs State Tax Officer [Curative Petition(C) Diary No. 50001 of 2023 in Review Petition (C) No. 1623 of 2023 in Civil Appeal No. 1661 of 2020]   Others
13 Dec, 2024 Vijendra Kumar Jain vs The Insolevency and Bankruptcy Board of India [SLP (C) No. 28993 of 2024]   Others
11 Dec, 2024 In the matter of Committee of Creditors vs Directorate of Enforcement & Ors. [SLP Nos. 29327- 29328 of 2019]   Others
10 Dec, 2024 In the matter of Apurva @ Apurvo Bhuvanbabu Mandal vs. Dolly & Ors. [Criminal Appeal Nos. 5148 & 5149 of 2024]   Others
25 Nov, 2024 In the matter of Rabindra Kumar Mintri - Resolution Professional vs. Union of India [Writ Petition(s)(Civil) No(s). 773-2024]   Others

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