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DISCUSSION PAPER - STRENGTHENING VALUATION PROCESS
DP - MINIMUM SHAREHOLDING/ CAPITAL CONTRIBUTION IN IPE
DISCUSSION PAPER - PROCESS DIVISION - NOVEMBER 2025
DP - GUIDELINES FOR CONDUCTING VALUATION UNDER IBC, 2016
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Nov, 2025
REPORT OF THE EXPERT COMMITTEE TO SUGGEST POLICY CHANGES FOR VALUATIONS UNDER THE INSOLVENCY AND BANKRUPTCY CODE, 2016
(769.89 KB)
Jul, 2025
REPORT OF THE EXPERT COMMITTEE (PART I) ON REVIEW OF CPE GUIDELINES AND MEASURES FOR AVOIDING DOUBLE JEOPARDY
(1012.45 KB)
May, 2025
REPORT ON BEHAVIOURAL IMPACT OF IBC
(5.17 MB)
Feb, 2024
67TH REPORT OF STANDING COMMITTEE ON FINANCE - ACTION TAKEN BY GOVERNMENT ON 32ND REPORT - IBC: PITFALLS AND SOLUTIONS.
(1.15 MB)
Feb, 2024
REPORT ON FRAMEWORK FOR USE OF MEDIATION UNDER THE INSOLVENCY AND BANKRUPTCY CODE, 2016
(1.8 MB)
Aug, 2023
REPORT OF STUDY ON EFFECTIVENESS OF THE RESOLUTION PROCESS: FIRM OUTCOMES IN THE POST-IBC PERIOD
(2.52 MB)
Jul, 2023
REPORT OF THE COMMITTEE TO EXAMINE THE ISSUES RELATED TO LEGACY STALLED REAL ESTATE PROJECTS
(521.13 KB)
May, 2023
FRAMEWORK REPORT ON CREDITOR LED RESOLUTION APPROACH IN FAST-TRACK CORPORATE INSOLVENCY RESOLUTION PROCESS UNDER THE INSOLVENCY AND BANKRUPTCY CODE, 2016
(1.15 MB)
Jan, 2023
REPORT OF CBIRC-II ON GROUP INSOLVENCY
(1.85 MB)
Nov, 2022
REPORT OF THE COLLOQUIUM ON FUNCTIONING AND STRENGTHENING OF THE IBC ECOSYSTEM
(1.52 MB)
May, 2022
REPORT OF THE INSOLVENCY LAW COMMITTEE
(19.77 MB)
Dec, 2021
EVALUATION OF THE REGULATORY PERFORMANCE OF THE INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
(65.36 MB)
Nov, 2021
REPORT OF THE CROSS BORDER INSOLVENCY RULES AND REGULATIONS COMMITTEE
(2.1 MB)
Nov, 2021
REPORT OF THE WORKING GROUP ON TRACKING OUTCOMES UNDER THE INSOLVENCY AND BANKRUPTCY CODE, 2016
(373.49 KB)
Sep, 2021
REPORT OF THE COMMITTEE TO REVIEW THE WORKING OF ASSET RECONSTRUCTION COMPANIES
(2.9 MB)
Aug, 2021
REPORT OF STANDING COMMITTEE ON FINANCE ON IMPLEMENTATION OF INSOLVENCY AND BANKRUPTCY CODE - PITFALLS AND SOLUTIONS
(7.66 MB)
Jul, 2021
REPORT OF THE INSOLVENCY LAW COMMITTEE ON PRE-PACKAGED INSOLVENCY RESOLUTION PROCESS
(61.05 MB)
Jan, 2021
CHAPTER 4 OF ECONOMIC SURVEY 2020-21 VOL.II: MONETARY MANAGEMENT AND FINANCIAL INTERMEDIATION
(3.85 MB)
Oct, 2020
REPORT OF THE SUB-COMMITTEE OF THE INSOLVENCY LAW COMMITTEE ON PRE-PACKAGED INSOLVENCY RESOLUTION PROCESS
(817.62 KB)
Apr, 2020
REPORT OF THE COMMITTEE OF EXPERTS TO EXAMINE THE NEED FOR AN INSTITUTIONAL FRAMEWORK FOR REGULATION AND DEVELOPMENT OF VALUATION PROFESSIONALS - Volume II
(17.7 MB)
Total Records : 56
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