ORDERS

NCLAT

Orders Date विषय Orders Remarks
25 Aug, 2025 In the matter of Sumeet Juneja vs. Stressed Assets Stabilisation Fund (SASF), [CA (AT) (Ins) No. 2169 of 2024]   Others
25 Aug, 2025 In the matter of Ritu Shree Somani & Ors. vs. Bank of Baroda & Ors. [I.A. No. 8920 of 2024, I.A. No. 10,11,12,13,14,93,96 & 99 of 2025 in CA (Ins) No. 5,25,26,27,28 & 29 of 2025]   Others
25 Aug, 2025 In the matter of Protech Impex Pvt. Ltd. & Anr. vs. Uttar Pradesh Rajkiya Nirman Nigam Ltd. [CA (AT) (Ins) No. 1054 of 2023]   Others
25 Aug, 2025 In the matter of Anil Singh vs. SREI Equipment Finance Ltd. & Anr. [CA (AT) (Ins) No. 1069 of 2025]   Others
25 Aug, 2025 In the matter of 5MF &G Private Limited vs. BMI Wholesale Trading Private Limited [CA (AT) (Ins) No. 521 of 2023]   Others
21 Aug, 2025 In the matter of Jindal Lifestyle Limited vs. Satyendra Sharma & Ors. [CA (AT) (Ins) No. 1180 of 2024]   Others
21 Aug, 2025 In the matter of Rajesh Vilasrao Patil & Ors. vs. Savannah Lifestyle Pvt. Ltd. & Anr. [I.A. No. 5907 of 2024 in CA (AT) (Ins) No. 1201 & 1213 of 2023]   Others
21 Aug, 2025 In the matter of Jadeja Ravirajsinh Juvansinh vs. Nuvoco Vistas Corporation Ltd. & Ors. [CA (AT) (Ins) No.733 of 2025]   Others
20 Aug, 2025 In the matter of Shobhana Thakkar & Ors. vs. Monitoring Committee of Ashiana Landcraft Realty Pvt. Ltd. [CA (AT) (Ins) No. 2156 of 2024]   Others
20 Aug, 2025 In the matter of Bharti Goyal & Ors. vs. Hector Realty Venture Pvt. Ltd. & Ors. [I.A. No. 5594 of 2024 in CA (AT) (Ins) No. 1545 of 2024]   Observation

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