ORDERS

NCLAT

Orders Date विषय Orders Remarks
25 Sep, 2025 In the matter of Nalinesh Kumar Paurush vs. Arvind Mittal, RP of Temple Leasing and Finance Limited [IA No. 6783 of 2024 in CA (AT) (Ins No. 346 of 2024]   Others
25 Sep, 2025 In the matter of Industrial and Commercial Bank of China Limited vs. Anish Niranjan Nanavaty & Ors. [CA (AT) (Ins) No.69 of 2024]   Others
24 Sep, 2025 In the matter of Rakesh Kumar Tulsyan vs. Omkara Asset Reconstruction Pvt. Ltd. [I.A. No. 5710 of 2025 in CA (AT) (Ins) No. 1466 of 2025]   Others
23 Sep, 2025 In the matter of State Bank of India vs. Rakesh Hariram Agarwal and Anr. [CA (AT) (Ins) No. 246 & 282 of 2025]   Limitation
22 Sep, 2025 In the matter of Alpesh Vasudev Gandhi vs. Small Industries Development Bank of India (SIDBI) & Ors. [I.A. No. 3920 of 2025 in CA (AT) (Ins) No. 1000 of 2025]   Others
22 Sep, 2025 In the matter of IFCI Ltd. vs. Ashok Kumar Sarawgi, [CA (AT)(Ins) No.1012 of 2024]   Other Claim Related
19 Sep, 2025 In the matter of Syed Najam Ahmed vs. National Agricultural Co-Operative Marketing Federation of India (Ltd.) (NAFED) & Anr. [CA (AT) (Ins) No. 2375 of 2024]   Others
19 Sep, 2025 In the matter of CoC of Jupitar Spun Pipes & Casting Pvt. Ltd. & Ors. vs. Bihar State Industrial Development Corporation Ltd. & Ors. [CA (AT) (Ins) Nos.950, 954, 955 & 959 of 2024]   Others
18 Sep, 2025 In the matter of Harry Dhaul & Ors. vs. Regional Provident Fund Commissioner — II & Ors. [CA (AT) (Ins) No. 1691 & 1752 of 2024]   Others
18 Sep, 2025 In the matter of Mathioli N, RP of MQ Networks Private Limited vs. Reliance Asset Reconstruction Company Limited [IA No.1172/2025 in CA (AT) (CH) (Ins) No. 412/2025]   Others

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