ORDERS

NCLAT

Orders Date विषय Orders Remarks
08 Jul, 2025 In the matter of Cosmos Co-Operative Bank Ltd. vs. CS Anaghaanasingaraju (Liquidator) and Ors. [CA (AT) (Ins) No. 67 of 2025]   Others
08 Jul, 2025 In the matter of Directorate of Enforcement vs. Anil Kumar Mittal (RP) and Ors. [I.A. No. 2327 of 2025 in CA (AT) (Ins) No. 605 of 2025]   Others
08 Jul, 2025 In the matter of Indian Bank & Ors. vs. Anshul Gupta & Ors. [CA (AT) (Ins) No. 85 & 96 of 2025]   Others
08 Jul, 2025 In the matter of Hari Om Dixit & Ors. vs. Ajit Srivastava and Ors. [I.A. Nos.5085, 6475 & 7338 of 2024 in CA (AT) (Ins) No. 513 & 1053 of 2024]   Others
04 Jun, 2025 In the matter of Indian Bank vs. K R Tirumuruhan, [CA (AT) (CH) (Ins) No.150/2025]   Others
04 Jun, 2025 In the matter of Rajesh Kumar Dhingra vs. IDBI Trusteeship & Anr. [CA (AT) (Ins) No. 850 of 2025]   Stay Order
02 Jun, 2025 In the matter of Anil Kumar & Ors. vs. Majinder Singh Sandhu & Ors. [CA (AT) (Ins) No. 833 & 834 of 2025]   Others
30 May, 2025 In the matter of Vinod Singh vs. Chandra Prakash Jain and Ors. [CA (AT) (Ins) No. 800 & 801 of 2025]   Other Voluntary Liquidation Related
30 May, 2025 In the matter of Dr. Vichitra Narayan Pathak & Ors. vs. Suraksha Realty Ltd. & Anr. [I.A. No. 3838, 4685, 4792 & 4793 of 2024 in CA (AT) (Ins) Nos. 1018, 1017, 1060, 1061, 1085, 1096, 1309, 1310 of 2024]   Others
30 May, 2025 In the matter of Bhavik Bhimjyani & Ors. vs. Uday Vinodchandra Shah & Ors. [CA (AT) (Ins) Nos. 1584, 1585 of 2023 and 23, 526, 528, 492 of 2024]   Others

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