ORDERS

NCLAT

Orders Date विषय Orders Remarks
10 Nov, 2025 In the matter of Gaurav Bhatia, vs. Martin Consulting LLC [CA (AT) (Ins) No. 1712 of 2025]   (121 KB) Stay Order
06 Nov, 2025 In the matter of Amit Jain vs. IDBI Trusteeship Services Ltd. and Anr. [I.A. No. 4981, 5133 of 2025 in CA (AT) (Ins) Nos.1186, 1254, 1258 & 1314 of 2025]   (248.2 KB) Others
03 Nov, 2025 In the matter of Pulkit Gupta & Ors. vs. Keshav Khaneja, IRP Gensol Engineering Ltd. & Anr. [I.A. No. 5216 & 5223 of 2025 in CA (AT) (Ins) No. 1335 & 1338 of 2025]   (88.12 KB) Others
31 Oct, 2025 In the matter of ICICI Bank Ltd. vs. RP of Darjeeling Organic Tea Pvt. Ltd. [I.A. No. 3637 of 2024 in CA (AT) (Ins) No. 1001 of 2024]   (505.14 KB) Others
30 Oct, 2025 In the matter of Anup Kumar Singh vs. Annapoorani Textiles Pvt. Ltd. [CA (AT) (Ins) No. 911 of 2024]   (135.04 KB) Others
29 Oct, 2025 In the matter of Manish Bagrodia vs. Anil Kohli, [CA (AT) (Ins) No. 1078 of 2025]   (573.54 KB) Others
29 Oct, 2025 In the matter of Meck Pharmaceuticals and Chemicals Pvt. Ltd. vs. Accurate Infrabuild Pvt. Ltd. [CA (AT) (Ins) No. 544 of 2024]   (562.06 KB) Others
29 Oct, 2025 In the matter of Subhash Aggarwal vs. State Bank of India and Anr. [CA (AT) (Ins) No. 512 of 2024]   (600.85 KB) Others
29 Oct, 2025 In the matter of Reena Paul vs. CA Francis Mathew, [IA Nos.315,316,317,319,320,322,323 & 324,326,328/2024 in CA (AT) (CH) (Ins) No.117,118,119,120 & 121/2024]   (180.62 KB) Others
28 Oct, 2025 In the matter of West Bengal Housing Infrastructure Development Corporation Ltd. vs. Kshitiz Chhawchharia, [IA No. 7882 of 2024 in CA (AT) (Ins) No. 2119 of 2024]   (641.81 KB) Others

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