ORDERS

NCLT

Orders Date विषय Orders Remarks
06 Jun, 2025 Approval of Resolution Plan - Reward Business Solutions Private Limited [I.A. 61/2024 in C.P. NO. 1168(IB)/MB/2020]  Approval Of Resolution Plan
05 Jun, 2025 In the matter of GLD SOFTWARE PRIVATE LIMITED [C.P. (IB)/232(MB)2025]  Admission - Final Order
04 Jun, 2025 In the matter of Alchemist Holdings Limited [CP IB (IBC) No. 494/ND/2024]  Admission - Final Order
04 Jun, 2025 In the matter of PARTH NEXGEN SERVICES PRIVATE LIMITED [C.P (IB)/399(ND)2024]  Admission - Final Order
04 Jun, 2025 In the matter of Cubatics Industries Private Limited [C.P. (IB)/370(MB)2025]  Admission - Final Order
04 Jun, 2025 In the matter of Sankalpshakti Enterprises Private Limited [C.P. (IB) - 723/2024]  Admission - Final Order
03 Jun, 2025 In the matter of SOLITAIRE INFOMEDIA PRIVATE LIMITED [C.P. (IB)/644/ND/2023]  Admission - Final Order
03 Jun, 2025 In the matter of VAMSEE TEJA MODERN RICE MILL PRIVATE LIMITED [CP (IB)/45/7/AMR/2023]  Admission - Final Order
03 Jun, 2025 In the matter of Virgo Marine Shipyard Private Limited [CP (IB) 1600 (MB) 2025]  Appointment - Appointment Of Liquidator
02 Jun, 2025 In the matter of DURA PUF (Silvassa) Private Limited [C.P. (IB)/633/MB/2024]  Admission - Final Order

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