ORDERS

NCLT

Orders Date विषय Orders Remarks
13 Nov, 2025 Approval of Resolution Plan - Sterling Healthcare Limited [IA No. 14 of 2025 in CP(IB) No. 370 of 2023]  (234.1 KB) Approval Of Resolution Plan
13 Nov, 2025 Approval of Resolution Plan - Unijules Life Sciences Limited [IA (Plan) No. 67 of 2025 together with IA No. 3566 & 5056 of 2025 in CP(IB) No. 3080 of 2018]  (395.22 KB) Approval Of Resolution Plan
13 Nov, 2025 Approval of Resolution Plan - Ananya Wood Private Limited [I.A (IB) (Plan) No. 15/KB/2025 in CP (IB) No. 284/KB/2022]  (3.17 MB) Approval Of Resolution Plan
12 Nov, 2025 In the matter of VARIEGATE PROJECTS PRIVATE LIMITED (PART IX) [CP (IB) No. 184/7/HDB/2024]  (239.46 KB) Admission - Final Order
12 Nov, 2025 In the matter of EMPRESS INFRA PROJECTS PRIVATE LIMITED [C.P. (IB)/103/ND/2025]  (374.91 KB) Admission - Final Order
11 Nov, 2025 In the matter of Pioneer Gas Power Limited [IA (IBC) (Liq) No. 12 of 2025 in C.P. (IB) No. 164/7/HDB/2021]  (352.3 KB) Appointment - Appointment Of Liquidator
07 Nov, 2025 In the matter of KGR Gems and Bullion Private Limited [CP (IB)/25/KOB/2025]  (322.43 KB) Admission - Final Order
07 Nov, 2025 In the matter of Amyra Foods Private Limited [CP(IB) No. 109/CHD/PB/2021]  (12.43 MB) Admission - Final Order
07 Nov, 2025 In the matter of Turnrest Resources Private Limited [IA/1078 (AHM) 2025 in CP (IB)/269(AHM)/2025]  (2.05 MB) Admission - Final Order
07 Nov, 2025 In the matter of Ecolex Industrial Products Private Limited [CP(IB)330/AHM/2024]  (684.35 KB) Admission - Final Order

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