ORDERS

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Orders Date विषय Orders Remarks
26 May, 2025 In the matter of JSW Steel Limited vs. Sanjay Singhal & Ors. [Diary No.(s). 29406 of 2025]   Status Quo
22 May, 2025 In the matter of Kotak Mahindra Bank Limited vs. Technology Development Board & Ors. [Civil Appeal No(s). 2359/2021]   Others
16 May, 2025 In the matter of Competition Commission of India vs. Independent Sugar Corporation Limited and Another [Review Petition No. 482 of 2025 in Civil Appeal No. 4924 of 2023]   Others
15 May, 2025 In the matter of National Spot Exchange Limited vs. Union of India & Ors. [Writ Petition (Civil) No. 995 of 2019]   Others
07 May, 2025 In the matter of Tata Steel Ltd. vs. Raj Kumar Banerjee & Ors. [Civil Appeal No. 408 of 2023]   Others
02 May, 2025 In the matter of Kalyani Transco vs. Bhushan Power and Steel Ltd. & Ors. [Civil Appeal No. 1808 of 2020 with Civil Appeal No. 1808 of 2020, 3784 of 2020, 2225 of 2020, 3020 of 2020, 668 of 2021 & 6390 of 2021]   Others
29 Apr, 2025 In the matter of Visa Coke Ltd. vs. Mesco Kalinga Steel Ltd. [Civil Appeal No. 357 of 2025]   Others
29 Apr, 2025 In the matter of Rutu Mihir Panchal & Ors. vs. Union of India & Ors. [Writ Petition(s)(Civil) No(s). 282/2021]   Others
28 Apr, 2025 In the matter of Aaditya Khaitan @ Aditya Khaitan & Ors. vs. The State of Jharkhand & Ors. [Criminal Appeal No.....of 2025 (@ Special Leave Petition (Crl.) No.15413 of 2023)]   Others
23 Apr, 2025 In the matter of Rajan Chadha & Anr. vs. Sanjay Arora, [SLP (C) No.17013 of 2024]   Others

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