ORDERS

OTHER COURTs

Orders Date विषय Orders Remarks
18 Jul, 2024 In the matter of Assistant Commissioner of Income Tax vs. Doshion Veolia Water Solution Pvt. Ltd. [ITA No. 78 & 1503-MUM-2018]   Others
16 Apr, 2024 In the matter of Tata Steel Limited vs. Commissioner of Central Excise, Customs and Service Tax & Ors. [Excise Appeal No. 252 & 281 of 2011, 652 & 653 of 2012]  
15 Jul, 2023 In the matter of IBBI vs. Hardik Jhanb & Anr., CC/410/2023 before Special Court, Dwarka   Cognizance Taken
12 May, 2023 In the matter of Jet Airways (India) Limited vs. Commissioner of Service Tax-V, Mumbai, [Service Tax Appeal No. 86949 & 87287 of 2015]   Cestat
23 Feb, 2023 In the matter of IBBI Vs. Mukesh Kumar Nigam & Anr.,CC/67/2023 before Special Court, Dwarka   Cognizance Taken
21 Sep, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Royale Partners Investment Fund Limited & Ors, SPL CASE/0100914/2021, before Special Court, Mumbai   Cognizance Taken
22 Jun, 2022 In the matter of V.S. MetaCast P.Ltd. Vs. DCIT, Cir.4(1)(2) Ahmedabad ITA No.2950/Ahd/2017   Itat
20 May, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Chandan Kumar & Anr., CC/932/2021, before Special Court, Dwarka   Cognizance Taken
16 Mar, 2022 In the matter of Dy. Commissioner of Income Tax Vs. Global Softech Ltd. [ITA No. 2394/Mum./2017]  
09 Mar, 2022 In the matter of Insolvency and Bankruptcy Board of India Vs. Piyush Tiwari & Ors., CC/1380/2021, before Special Court, Dwarka   Cognizance Taken

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