ORDERS

HIGH COURTs

Orders Date विषय Orders Remarks
30 Sep, 2024 In the matter of Patanjali Foods Limited vs. Commissioner of Customs, [CSTA No. 4 of 2024]   Allowed
23 Sep, 2024 In the matter of Gateway Investment Management Services Ltd. vs. Reserve Bank of India & Ors. [W.P.(C) 13278-2024 & CM Appl. 55477-2024]   Disposed Of
11 Sep, 2024 In the matter of Kher Nagar Sukhsadan Co-operative Housing Soc Ltd. vs. The State of Maharashtra & Ors. [Writ Petition No. 3893 of 2024]   Observation
10 Sep, 2024 In the matter of Uttar Pradesh Power Corporation Limited vs. Union Of India [Writ Petition No.25060 of 2024]   Stay Order
06 Sep, 2024 In the matter of Amit Sureshmal Lodha vs. Insolvency and Bankruptcy Board of India & Anr. [W.P.(C) 12547-2024 & CM Appl. 52197-2024]   Observation
04 Sep, 2024 In the matter of Rohit J. Vora vs. Insolvency and Bankruptcy Board of India, [Writ Petition (Lodging) No. 20352 of 2023]   Writ
03 Sep, 2024 In the matter of Edelweiss Asset Reconstruction Company Limited vs. Meeti Developers Private Limited [Interim Application No. 1319 of 2024 with Interim Application No. 431 of 2024 in Commercial Suit No. 178 of 2023]   Others
02 Sep, 2024 In the matter of Jet Airways (India) Limited vs. Naveen Rai & Anr. [CM(M) 3161-2024, CM Appl. 46385 & 46386-2024]   Dismissed
28 Aug, 2024 In the matter of Uttam Value Steels Ltd. & Ors. vs. Assistant Commissioner of Income Tax & Ors. [Writ Petition (L) No. 9420 of 2022]   Disposed Of
27 Aug, 2024 In the matter of Usha India Limited vs. Union Of India and Anr. [W.P.(C) 16187/2023, CM Appls. 65066-2023, 14608-2024, 31420-2024]   Writ

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