ORDERS

HIGH COURTs

Orders Date विषय Orders Remarks
13 Oct, 2025 In the matter of Fivebro Water Services Pvt. Ltd. & Anr. vs. Bijay Murmuria & Ors. [R/Special Civil Application No. 9402 of 2024]   Others
13 Oct, 2025 In the matter of Tithi Chandrajit Shah vs. Rajendrabhai Alias Samirbhai Natwarlal Shah & Ors. [R/Special Civil Application No. 9402 of 2024]   Others
01 Oct, 2025 In the matter of Ortho Relief Hospital and Research vs. Anand Distilleries & Ors. [Criminal Writ Petition No. 251 of 2025]   Others
25 Sep, 2025 In the matter of Cotton Casuals India Private Limited & Ors. vs. The State of West Bengal & Ors. [WPO 1235 of 2024]   Others
25 Sep, 2025 In the matter of Jet Airways (India) Pvt. Ltd. & Ors. vs. Sri Prashant Rao, [Writ Petition No. 15526 of 2017 (L-RES]   Others
23 Sep, 2025 In the matter of Canara Bank vs. The State of Karnataka, [Writ Petition No. 103730 of 2025 (GM-RES)]   Others
18 Sep, 2025 In the matter of Dharti Agro Industries Pvt. Ltd. vs. The Managing Director, Pashchimanchal Vidyut Vitran Nigam Ltd. and 2 Others [WRIT - C No. - 27040 of 2025]   Others
12 Sep, 2025 In the matter of Alok Kumar Mishra & Ors. vs. Vigneshwara Developwell Pvt. Ltd. & Ors. [CO.PET. 740/2014]   Others
11 Sep, 2025 In the matter of JSW Ispat Special Products Limited & Ors. vs. Bharat Petroresources Limited & Ors. [I.As. 47736/2024, 4327,4328 & 8551/2025 in O.M.P. (COMM) 533/2024]   Others
09 Sep, 2025 In the matter of Savan Godiawala vs. Insolvency and Bankruptcy Board of India, [W.P.(C) 4951/2024 & CM Appl. 35954/2024]   Others

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