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Orders Date Subject Orders Remarks
12 Mar, 2024 In the matter of State Bank of India vs. Devendra Kumar & 7 Ors. [Civil Appeal No. of 2024 (arising out of SLP(C) No. 14982 of 2017]  
14 Feb, 2024 In the matter of Rajesh Viren Shah vs. Redington (India) Limited [Arising out of Special Leave Petition(Crl.) No.6905 of 2022]  
12 Feb, 2024 In the matter of Greater Noida Industrial Development Authority vs. Prabhjit Singh Soni & Anr. [Civil Appeal Nos.7590-7591 of 2023]  
05 Feb, 2024 In the matter of Sanil Prakash Sahu vs. Kotak Mahindra Bank Limited and Another [Civil Appeal No 774 of 2024]   DISPOSED OF
22 Jan, 2024 In the matter of Seemab Qayyum vs. Union Bank of India, [Writ Petition (Civil) No.1427-2023]  
18 Jan, 2024 In the matter of State Bank of India and Ors. vs. The Consortium of Murari Lal Jalan and Florian Fritsch and Anr. [Civil Appeal Nos. 3736 & 3737 of 2023]  
17 Jan, 2024 In the matter of Ansal Crown Heights Flat Buyers Association (Regd.) vs. Ansal Crown Infrabuild Pvt. Ltd. & Ors. [Civil Appeal No(S). 4480 & 4481 of 2023]  
03 Jan, 2024 In the matter of Bharti Airtel Limited and Another vs. Vijaykumar V. Iyer and Others [Civil Appeal Nos. 3088 & 3089 of 2020]  
03 Jan, 2024 In the matter of DBS Bank Limited Singapore vs. Ruchi Soya Industries Limited And Another [Civil Appeal No. 9133 of 2019]  
15 Dec, 2023 In the matter of Maneesh Pharmaceuticals Ltd. vs.Export Import Bank of India and Ors [Civil Appeal No 8135 of 2023]  

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