ORDERS

NCLT

Orders Date Subject Orders Remarks
07 Jul, 2025 Approval of Resolution Plan - Nakoda Fruit Products Private Limited [I.A. (IBC)(Plan) No. 4 of 2025 in C.P. (IB) No. 264/MB/2023]  Approval Of Resolution Plan
03 Jul, 2025 Approval of Resolution Plan - Daulat Agro (India) Private Limited [IA (I.B.C) (Plan) No. 33/MB/2025 in CP (IB) No. 699/MB/2023]   Approval Of Resolution Plan
01 Jul, 2025 Approval of Resolution Plan - Orbit Financial Consultants Private Limited [I.A (IB)(Plan) No. 6/KB/2024 Connected with C.P. (IB) No. 281/KB/2022]  Approval Of Resolution Plan
27 Jun, 2025 Approval of Resolution Plan - Darshan Developers Pvt. Ltd. [IA. (IBC)(Plan) No. 35 of 2025 in C.P (IB) NO. 3106/MB/2019]  Approval Of Resolution Plan
27 Jun, 2025 Approval of Resolution Plan - Housing Development and infrastructure Ltd. [I.A. 3625/2022 in C.P. No. (IB) 27/MB/C-III/2019]  Approval Of Resolution Plan
25 Jun, 2025 Approval of Resolution Plan - Envirant Developers Private Limited [I.A. 6/2024 in C.P. NO. 283(IB)/MB/2023]  Approval Of Resolution Plan
18 Jun, 2025 Approval of Resolution Plan - Indison Agro Foods Limited [IA (Plan) No.03 (MP) of 2024 in TP 123 (MP) of 2019 [old CP (IB) 137 of 2019]  Approval Of Resolution Plan
18 Jun, 2025 Approval of Resolution Plan - Vidarbha Industries Power Limited [IA (I.B.C) (Plan) No. 29/MB/2025 in CP (IB) No. 264/MB/2020]  Approval Of Resolution Plan
17 Jun, 2025 Approval of Resolution Plan - T & U Systems Automobiles Private Limited [I.A No. 50 of 2025 in CP(IB) No. 4491 of 2019]  Approval Of Resolution Plan
17 Jun, 2025 Approval of Resolution Plan - Best IT World India Pvt. Ltd. [IA No. of 32 of 2025 in CP(IB) No. 383 of 2022]  Approval Of Resolution Plan

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