Insolvency and Bankruptcy Board of India

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Sr.No.	Orders Date	Subject	Orders Remarks
1	30 Apr, 2026	In the matter of Centurion Remedies Private Limited [IA(I.B.C)/667/AHM/2026] (100.97 KB)	Closure-12A / appeal/ review or settlement \|
2	29 Apr, 2026	In the matter of SRK INFRACON (INDIA) PRIVATE LIMITED [C.P. (IB) No. 142 (HYD) of 2025] (444.74 KB)	Admission - Final Order
3	29 Apr, 2026	In the matter of PS IT Infrastructure & Services Limited [CP (IB) No.1232/MB/2025] (500.01 KB)	Admission - Final order
4	29 Apr, 2026	In the matter of PS IT INFRASTRUCTURE & SERVICES LIMITED [C.P. (IB)/1232(MB)2025] (537.15 KB)	Admission - Final Order
5	29 Apr, 2026	In the matter of Amar Seeds Private Limited [CP (IB) No.767/MB/2025] (499.85 KB)	Admission - Final order
6	29 Apr, 2026	In the matter of Barracks Retail India Private Limited [IA 4016 of 2025 in Company Petition (IB) No. 280(MB)2023] (237.95 KB)	Observation
7	29 Apr, 2026	In the matter of AMAR SEEDS PRIVATE LIMITED [C.P. (IB)/767/MB/2025] (546.81 KB)	Admission - Final Order
8	29 Apr, 2026	Approval of Resolution Plan - Nirmal Lifestyle (Mulund) Private Limited [I.A. 20 (Plan) of 2025, I.A. 666, 798, 823 & 5120/2025, I.A. 783/2026 in C.P.(IB)/1150 (MB)/C-III/2022] (474.31 KB)	Approval of Resolution Plan
9	28 Apr, 2026	In the matter of IMOST ACADEMY (INDIA) PRIVATE LIMITED [CP (IBC)/8/KOB/2026] (3.04 MB)	Admission - Final Order
10	28 Apr, 2026	In the matter of Keep In Touch Clothing Private Limited, [I.A (Liq.)-2/2024 in Company Petition No. (IB) – 143/(ND)/2020] (368.23 KB)	Liquidation
11	28 Apr, 2026	In the matter of IMOST Academy (India) Private Limited [CP (IBC)/8/KOB/2026] (275.39 KB)	Admission - Final order
12	28 Apr, 2026	In the matter of MOTOCRUIZER RENTAL LLP [C.P. (IB)/370/MB/2026] (160.78 KB)	Admission - Final Order
13	28 Apr, 2026	In the matter of MILLENNIUM STARCH INDIA PRIVATE LIMITED [C.P. (IB) No. 22/BB/2025 ] (1.05 MB)	Admission - Final Order
14	28 Apr, 2026	In the matter of Osia Hyper Retail Limited [C.P.(IB)/220(AHM)2025] (1.16 MB)	Admission - Final Order
15	28 Apr, 2026	In the matter of SABASH ENGINEERING (CHENNAI) PRIVATE LIMITED [CP(IB) /271(CHE) 2024] (983.8 KB)	Admission - Final Order
16	28 Apr, 2026	In the matter of Osia Hyper Retail Limited [C.P. (IB)/ 220 (AHM) 2025] (1.22 MB)	Admission - Final order
17	28 Apr, 2026	In the matter of KEEP IN TOUCH CLOTHING PRIVATE LIMITED [CP IB-143/ND/2020] (371.49 KB)	Appointment - Appointment of Liquidator
18	27 Apr, 2026	In the matter of MULTISAPPHIRE TRADING LLP [CP (IB) No. 101/9/AHM/2026] (367.94 KB)	Admission - Final Order
19	27 Apr, 2026	In the matter of DESAI AGRIFOODS PRIVATE LIMITED [CP(IB)No.485/7/AHM/2025] (854.28 KB)	Admission - Final Order
20	24 Apr, 2026	Approval of Resolution Plan - Rajesh Business & Leisure Hotels Private Limited [I.A. (I.B.C) No. 1085/MB/2023 in CP (IB) No. 1171/MB/2021] (473.48 KB)	Approval of Resolution Plan

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