ORDERS

NCLT

Orders Date Subject Orders Remarks
06 Aug, 2025 Approval of Resolution Plan - Steadfast Shipping Private Limited [IA (IBC) (Plan) No. 74 of 2025 in CP(IB) No. 268 of 2023]  Approval Of Resolution Plan
06 Aug, 2025 Approval of Resolution Plan - Accura Productions Private Limited [IA (IBC) (Plan) No. 57 of 2025 in CP (IB) No.101 of 2024]  Approval Of Resolution Plan
31 Jul, 2025 Approval of Resolution Plan - Omkar Speciality Chemicals Limited [IA Nos. 2717/MB/2024, 2908/MB/2024 & (Plan) No.12/2024 in CP (IB) No.1738/2017]  Approval Of Resolution Plan
30 Jul, 2025 Approval of Resolution Plan - Lokshakti Sugar & Alied Industries Ltd. [I.A. (IBC)(Plan) No. 97 of 2024 in C.P. (IB) No. 57/MB/2021]  Approval Of Resolution Plan
28 Jul, 2025 Approval of Resolution Plan - Kratos Energy & Infrastructure Ltd. [I.A. No. 2207 of 2024 in C.P. (IBPP) No. 03/MB/2023]  Approval Of Resolution Plan (ppirp)
18 Jul, 2025 In the matter of Sheltrex Karjat Private Limited [IA/942/2024 in C.P. (IB) No. 3126/MB-V/2019]   Other Claim Related
17 Jul, 2025 Approval of Resolution Plan - Marshall Breeders Private Limited [IA No. 59 of 2025 in CP(IB) No.437 of 2025]  Approval Of Resolution Plan
15 Jul, 2025 In the matter of State Bank of India vs. Anil Dhirajlal Ambani, [IA No.1773 of 2024 in C.P.(IB) No. 916 (MB) of 2020]  Others
11 Jul, 2025 In the matter of Green Soul Ergonomics Private Limited [I.A. 1466/2025 in C.P. No. 1152(IB)/MB/2023]  Others
11 Jul, 2025 In the matter of Phadnis Properties Ltd. [IA. No. 5365 of 2024 in C.P (IB) No. 1029/MB/2017]  Others

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