ORDERS

NCLT

Orders Date Subject Orders Remarks
13 Jun, 2025 Approval of Resolution Plan - Pabitra Enclave Private Limited [IA (IBC) (Plan) No. 11/(KB)/2025 in CP(IB) No. 217/(KB)/2024]  Approval Of Resolution Plan
13 May, 2025 Approval of Resolution Plan - Tirupati Properties and Investment Private Limited [IA (IBC)(Plan)2/KB/2025 in C.P. (IB)No. 59/KB/2024]  Approval Of Resolution Plan
27 Mar, 2025 Approval of Resolution Plan - Aanchal Ispat Limited [IA (IBC) (Plan) No. 9/(KB)/2024 in CP(IB) No. 1518/(KB)/2020]  Approval Of Resolution Plan
27 Mar, 2025 Approval of Resolution Plan - Roysons Ceramics Private Limited [I.A. (IB) (Plan) No. 22/KB/2024 and I.A. (IB) No. 138 & 1387/KB/2024 in Company Petition (IB) No. 372/KB/2021]  Approval Of Resolution Plan
24 Mar, 2025 Approval of Resolution Plan - Reform Ferro Cast Limited [I.A. (IB) (Plan) No. 7/KB/2025 and I.A. (IB) No. 72/KB/2023 in Company Petition (IB) No. 393/KB/2021]  Approval Of Resolution Plan
06 Mar, 2025 In the matter of Union Bank of India vs. Sri Daya Patodia, [C.P. (IB)/65(KB)2025]  Appointment Of Rp In Pg Case
19 Feb, 2025 In the matter of UCO Bank vs. Shankar Poddar, [I.A. (IB) No. 86/KB/2025 in Company Petition (IB) No. 158/KB/2021]  Repayment Of Application In Pg Case
18 Feb, 2025 In the matter of Brick & Mortar Reality Pvt. Ltd. [I.A. (IB) No. 38/KB/2025 in C.P. (IB) No. 342/KB/2022]   Admission-final Order
15 Jan, 2025 In the matter of Nayek Ayek Paper Industries Private Limited [IA(I.B.C)/72 & 78(KB)2025 in C.P. (IB)/48(KB)2019]  Cirp-withdrawn
08 Jan, 2025 In the matter of Concept Biosciences India Private Limited [I.A. (IB) No. 635-KB-2022 in Company Petition (IB) No. 74-KB-2020]  Allowed

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