ORDERS

NCLT

Orders Date Subject Orders Remarks
26 Mar, 2025 Approval of Resolution Plan - Manjeera Retail Holdings Private Limited [IA (IBC) (Plan) No.8 of 2024 in CP(IB) No. 296/7/HDB/2022]   Approval Of Resolution Plan
26 Mar, 2025 Approval of Resolution Plan - Manjeera Constructions Limited [IA (IBC) (Plan) No.14 of 2024 in CP(IB) NO. 320/7/HDB/2022]   Approval Of Resolution Plan
25 Mar, 2025 Approval of Resolution Plan - Neerajaksha Iron & Steel Pvt. Ltd. [IA (IBC) No. 374 of 2025 in IA (IBC) No. 545 of 2022 in CP (IB) No.374/07/HDB/2019]   Approval Of Resolution Plan
10 Mar, 2025 In the matter of Kranthi Edifice private Limited [IA (IBC) 1709/2024 in IA No. 1116/2023 in CP (IB) No. 109/7/HDB/2020]  Allowed
07 Mar, 2025 In the matter of Saptarishi Hotels Private Limited [I.A. No. 1743 of 2024 in C.P. (IB) No. 599/7/HDB/2019]  Closure Of Liquidation
06 Mar, 2025 Approval of Resolution Plan - GVK Gautami Power Limited [I.A. (IBC) (Plan) No. 22 of 2024 in C.P. (IB) No. 391/7/HDB/2022]  Approval Of Resolution Plan
04 Mar, 2025 In the matter of Sri Pavana Keerti Hotels India Private Limited [I.A. No. 250 of 2024 in C.P. (IB) No.153/7/HDB/2021]  Allowed
25 Feb, 2025 Approval of Resolution Plan - Leo-Meridian Infrastructure Projects & Hotels Ltd. [IA (IBC) Plan No. 1 of 2025 in CP(IB) No. 43/7/HDB/2018]  Approval Of Resolution Plan
25 Feb, 2025 In the matter of Ramky Infrastructure Limited [C.P (IB) No.66/9/HDB/2023]  Dismissed
24 Feb, 2025 In the matter of Bevcon Wayors Private Limited [I.A (IBC) (Dis) No. 22 of 2024 in CP (IB) NO.493/9/HDB/2018]  Dissolution

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