ORDERS

NCLT

Orders Date Subject Orders Remarks
01 Sep, 2025 In the matter of State Bank of India vs. Vaddineni Venkatappa Naidu, [IA(IBC)/324 & 2330/CHE/2024 in CP(IB)/257(CHE)/2021]  Admission Of Application In Pg Case
01 Sep, 2025 In the matter of Aban Offshore Limited [CP/203/IB/CB/2024]  Admission-final Order
31 Jul, 2025 Approval of Resolution Plan - Sabari Realtors Private Limited [IA(IBC)/250,252 & 732(CHE)/2022, IA(IBC)/381, 399 & 1205(CHE)/2025 in IBA/471/2019]  Approval Of Resolution Plan
24 Jul, 2025 In the matter of Lokaa Developer Private Limited [INV.P/(IBC)/5/CHE/2025 in I.A.(IBC)(PLAN) 11(CHE)/2024 in CP(IB)/124/CHE/2023]  Other Claim Related
11 Jul, 2025 In the matter of ETA Engineering Private Limited [CP(IB)/77CHE)2024]   Dismissed
11 Jul, 2025 In the matter of Hamon Research Cottrell India Private Limited [IA (IBC)/687(CHE)/2024 in CP (IB)/40(CHE)/2023]  Others
11 Jul, 2025 In the matter of Oceanic Tropical Fruits Private Limited [IA/IB/550/Che/2023; IA/IB/1035/Che/2023 & IA/411/Che/2024 in MA/517/2018 in CP/564/IB/CB/2017]  Others
05 Jun, 2025 In the matter of State Bank of India vs. K. Padmanabhan & Ors. [IA(IBC)/403/CHE/2024 in CP(IB)/156/(CHE)/2022]  Dismissal Of Application In Pg Case
08 May, 2025 Approval of Resolution Plan - Varadharaja Foods Pvt. Limited [IB(IBC)/PLAN/3(CHE)/2025 in CP(IB)/09(CHE)/2022]  Approval Of Resolution Plan
08 Apr, 2025 In the matter of Auro Mira Biopower India Pvt. Ltd. [I.A.(IBC)/1395/ 2024 in TCP/130/IB/CB/2017]  Others

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