ORDERS

NCLT

Orders Date Subject Orders Remarks
03 Apr, 2025 In the matter of Krrish Realtech Pvt. Ltd. [IB-348(ND)/2024]  Dismissed
12 Feb, 2025 In the matter of Star Mineral Resources Pvt. Ltd. [IA-6217/2024 in IB-607(ND)/2018]  Others
11 Feb, 2025 In the matter of Foxdom Technologies Pvt. Ltd. [ΙΑ No. 4689 of 2023 in IB-102(ND)/2022]  Disposed Of
06 Feb, 2025 In the matter of Logix Infrastructure Private Limited [IA-6541-2023 in IB-237(ND)-2023]  Allowed
06 Feb, 2025 In the matter of Star Mineral Resources Pvt. Ltd. [IA-2385/2024 in IB-607(ND)/2018]  Observation
29 Jan, 2025 In the matter of Anil Syal vs. Ajay Gupta & Anr. [IA-3964/2024 in IB-589(PB)/2020]  Dismissed
16 Jan, 2025 In the matter of Andes Town Planners Private Limited [Intervention P28/2024 in IB-317(ND)/2022  Dismissed
16 Jan, 2025 Approval of Resolution Plan - Associated Composite Materials Private Limited [Resolution Plan IA-59/2024 in IB-683(ND)/2023]  Approval Of Resolution Plan
20 Dec, 2024 In the matter of Hero Electric Vehicles Pvt. Ltd. [C.P. (IB) –397(ND)-2024]  Admission-final Order
29 Nov, 2024 In the matter of Namdhari Food International Private Limited [IA-1262-2024 in (IB) – 189(ND)-2017]  Pufe Transaction

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