ORDERS

NCLAT

Orders Date Subject Orders Remarks
16 Jan, 2025 In the matter of Svaryu Energy Ltd. vs. BR Green Industries Pvt. Ltd. & Anr. [Company Appeal (AT) (IA Nos. 61,62 & 63-2025 in CA (AT) (CH) (Ins) No. 10-2025]   Stay Order
16 Jan, 2025 In the matter of Acute Daily Media Pvt. Ltd. & Ors. vs. Rockman Advertising and Marketing (India) Ltd. & Ors. [CA (AT) (Ins) No. 1480 of 2024]   Dismissed
15 Jan, 2025 In the matter of Amit Yogesh Satwara vs. Incred Financial Services Limited [CA (AT) (Ins) No.1584 of 2024]   Dismissed
15 Jan, 2025 In the matter of Pawan Kumar vs. Central Bank of India & Ors. [CA (AT) (Ins) No.1095 of 2024]   Dismissed
13 Jan, 2025 In the matter of Comet Performance Chemicals Private Limited vs. Aarvee Denims and Exports Limited [CA (AT) (Ins) No. 1878 of 2024]   Dismissed
13 Jan, 2025 In the matter of Industrial Forgings Industries Pvt. Ltd. vs. A2Z Infra Engineering Ltd. [I.A. No. 5350 of 2024 in CA (AT) (Ins) No.1470 of 2024]   Rejected
10 Jan, 2025 In the matter of AJR Infra And Tolling Limited vs. Canara Bank & Anr. [CA (AT) (Ins) No. 979 of 2024]   Others
09 Jan, 2025 In the matter of Indospirit Distribution Limited vs. Kristal Spirits India Pvt. Ltd. [CA (AT)(Ins) No.503 of 2024]   Allowed
07 Jan, 2025 In the matter of Ashok Sehgal Suspended Director of UEE Electrical Engineers Pvt. Ltd. vs. Xylem Water Solutions India Pvt. Ltd. [CA (AT)(Ins) 20 of 2025]   Stay Order
06 Jan, 2025 In the matter of State Bank of India vs. Gourishankar Poddar and Anr. [CA (AT) (Ins.) No. 663 & 689 of 2024]   Observation (restoration Related To Pg Case)

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