NCLT

IP OTHER
Sr.No. Orders Date Subject Orders Remarks
1 07 Aug, 2024 In the matter of Future Retail Limited [I.A. No. 1152 of 2024 in CP(IB) No. 527(MB)-2022]  (135.74 KB) OTHERS
2 29 Jul, 2024 In the matter of Future Retail Limited [IA No. 5293 of 2024 in CP (IB) No. 527/MB/C-II2022]  (193.81 KB) Liquidation
3 01 May, 2024 In the matter of Future Retail Limited [IA No. 5742 of 2023 in C.P. (IB) No. 527-MB-2022]  (114.78 KB) Non-cooperation - Records not provided
4 15 Jan, 2024 In the matter of Future Retail Ltd. [IA No.2301-2023 in C.P. (IB) No. 527-MB-2022]  (144.73 KB) Others
5 15 Jan, 2024 In the matter of Future Retail Limied [I.A. No. 420 of 2023 in CP (IB) No. 527 of 2022]  (170.37 KB) Others
6 15 Jan, 2024 In the matter of Future Retail Limited [Interlocutory Application No. 2357 of 2023 in CP(IB) No. 427(MB)-2022]  (202.35 KB) Others
7 15 Jan, 2024 In the matter of Future Retail Limited [Interlocutory Application No. 2468 of 2023 in CP(IB) No. 527(MB)-2022]  (218.04 KB) Others
8 05 Oct, 2023 In the matter of Future Retail Limited [IA No. 3717 of 2023 in CP (IB) No. 527-MB-C-II-2022]  (98.09 KB) OTHERS
9 05 Oct, 2023 In the matter of Future Retail Limited [IA No. 2990 of 2023 in C.P. (IB) No. 527-MB-2022]  (108.1 KB) OTHERS
10 08 Sep, 2023 In the matter of Future Retail Limited [IA No. 1721,2127 & 2140 of 2023 in CP (IB) No. 527-MB-C-II-2022]  (141.65 KB) OTHERS
11 28 Apr, 2023 In the matter of Future Retail Limited IA No. 3439 of 2022 in CP (IB) No. 527-(MB) 2022  (168.43 KB) OTHERS
12 20 Jul, 2022 In the matter of Future Retail Limited C.P.(IB)-527(MB)-2022  (325.25 KB) ADMITTED
13 20 Jul, 2022 In the matter of Future Retail Limited Intervention Petition-1-2022 in C.P.(IB)-527(MB)2022  (378.96 KB) OTHERS
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