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IBBI
ABOUT US
ABOUT IBBI
IBBI GOVERNING BOARD
BOARD MEETINGS
ORGANIZATIONAL STRUCTURE
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SERVICE PROVIDER
INSOLVENCY PROFESSIONALS (IPs)
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INFORMATION UTILITIES (IUs)
INSOLVENCY PROFESSIONAL ENTITIES
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REGISTERED VALUER
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LIMITED INSOLVENCY EXAMINATION
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NICCO CORPORATION LTD - PUBLIC NOTICE OF COMMENCEMENT OF CORPORATE INSOLVENCY RESOLUTION PROCESS
INNOVENTIVE INDUSTRIES LTD - PUBLIC NOTICE OF COMMENCEMENT OF CORPORATE INSOLVENCY RESOLUTION PROCESS
SYNERGY DOORAY AUTOMOTIVE LTD - PUBLIC NOTICE OF COMMENCEMENT OF CORPORATE INSOLVENCY RESOLUTION PROCESS
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DISCUSSION PAPER – REDUCING COMPLIANCE
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FORMAT FOR PROGRESS REPORT
CONTACT US
Format for progress report during Liquidation process
FORMAT FOR PROGRESS REPORT
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Inconsistency, if any, between the provisions within the regulations (intra regulations)
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Inconsistency, if any, between the provisions in the regulations with those in the rules
Inconsistency, if any, between the provisions in the regulations with those in the Code
Inconsistency, if any, between the provisions in the regulations with those in any other law
Any difficulty in implementation of any of the provisions in the regulations
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Any provision that has been provided in the regulations, but should not have been provided
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Annexure Table I
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Format for progress report during Liquidation process
FORMAT FOR PROGRESS REPORT